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[Cites 0, Cited by 0] [Section 395(4)] [Section 395] [Entire Act]

State of Odisha - Subsection

Section 395(4)(i) in The Orissa Municipal Corporation Act, 2003

(i)if the proposed street would conflict with any arrangements which have been made or which are in the opinion of the Standing Committee likely to be made, tor carrying out any general scheme of street improvement; or