Section 13 in The Rajasthan Colonisation (Allotment of Government Land to Ghair Dakhilkar Tenant in Paintalisa Area) Conditions, 1970
13. Powers of Colonisation Officers.
- The Colonisation Commissioner, the Allotting Authority, the Assistant Colonisation Commissioner, the Colony Tehsildar and the Colony Naib-Tehsildar [shall] [Substituted by Notification No. F. 4(22) Revenue/Col/76, dated 05.06.1986-Rajasthan Gazette, Part IV-(C), dated 28.08.1986, page 95.] exercise the powers conferred upon and perform the functions imposed on them under these Conditions and such other powers with which they may be invested under section 6 of the Act.
