Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 335(1)] [Section 335] [Entire Act]

NCT Delhi - Subsection

Section 335(1)(h) in The New Delhi Municipal Council Act, 1994

(h)the water supply, street lighting, electric supply, drainage and other conveniences;