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State of Madhya Pradesh - Section

Section 128 in The Board of Secondary Education (Madhya Pradesh) Regulations, 1965

128. [ [Substituted vide Notification No. 1/MU237/70, dated 29-9-1979.]

Enrolment is compulsory for every regular as well as private candidate who desires to appear for various examination, of the Board of Secondary Education, Madhya Pradesh.The fee for enrolment shall be rupees four for each candidate and shall be paid once only.]