Delhi High Court - Orders
Ajay Taneja & Anr vs Rattani Devi on 1 February, 2024
Author: Dharmesh Sharma
Bench: Dharmesh Sharma
$~5
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ C.R.P. 143/2019 and CM APPL. 30946/2019
AJAY TANEJA & ANR ..... Petitioners
Through: Mr. Manish Malhotra, Adv.
versus
RATTANI DEVI ..... Respondent
Through: None.
CORAM:
HON'BLE MR. JUSTICE DHARMESH SHARMA
ORDER
% 01.02.2024 Pleadings are complete.
Learned counsel for the petitioners is at liberty to file written submissions along with relevant case laws within a period of four weeks from today.
Re-notify for final hearing on 15.07.2024.
DHARMESH SHARMA, J.
FEBRUARY 1, 2024 sp This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 03/02/2024 at 02:00:34