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[Cites 0, Cited by 0] [Section 66F(3)] [Section 66F] [Entire Act]

Union of India - Subsection

Section 66F(3)(iii) in Finance Act, 2012

(iii)has operations spread out in multiple locations and it is not possible or practicable to obtain a true and complete picture of his accounts from the registered premises falling under the jurisdiction of the said Commissioner,