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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Goa - Subsection

Section 19(2) in The Goa Private Security Agencies Rules, 2008

(2)In case the person applying for appointment as a private security guard or supervisor declares the details of his last employment, if any, the Agency shall verify the authenticity of the reasons for leaving the last employment declared by the applicant.