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[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

State of Goa - Subsection

Section 3(3)(iii) in The Goa, Daman and Diu Town and Country Planning Board Rules, 1976

(iii)has been convicted by any court in India of any offence, and sentenced to imprisonment for not less than two years; or