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[Cites 0, Cited by 0] [Section 23(6)] [Section 23] [Entire Act]

State of Maharashtra - Subsection

Section 23(6)(a) in The Maharashtra Juvenile Justice (Care and Protection of Children) Rules, 2002

(a)Issue a show cause notice to the organization or institution declaring that the certificate or recognition of the organization or institution, as the case may be, shall stand withdrawn from a date specified in the notice and from the said date the organization or institution shall cease to be an organization or institution certified or recognized under section 8, 9, 34, 37 or 44, as the case may be; or