Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6(6)] [Section 6] [Entire Act] State of Maharashtra - Subsection Section 6(6)(a) in The Maharashtra Electricity Regulatory Commission (General Conditions of Distribution Licence) Regulations, 2006 (a)Name of the Distribution Licensee, and address of registered office and/or principal place of business;