Section 339 in The Punjab Municipal Corporation Act, 1976
339. Stallages, rents, etc., to be published.
- A copy of the table of stallages, rents and fees, if any chargeable in any municipal market or municipal slaughter-house, and of the bye- laws made under this Act for the purpose of regulating the use of such market or slaughter- house printed in such language or languages as the Commissioner may direct, shall be affixed in some conspicuous place in the market or slaughter-house.
