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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(1)(b) in Central Electricity Regulatory Commission (Payment of Fees) Regulations, 2012

(b)"Application for determination of tariff" means and includes the tariff petitions filed by generating companies or transmission licensees under Section 64 of the Act for determination of tariff in accordance with Central Electricity Regulatory Commission. (Terms and Conditions of Tariff) Regulations, 2009 or any subsequent enactment thereof;