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[Cites 0, Cited by 0] [Section 87(2)] [Section 87] [Entire Act]

Union of India - Subsection

Section 87(2)(t) in The Geographical Indications Of Goods (Registration And Protection) Act, 1999

(t)the fee and surcharge payable for applications and registrations and other matters under sub-section (1) of section 80;