Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 19 in Indian Forest Service (Departmental Examination) Rules, 1989

19. Repeal and Saving.

- These Rules shall supersede any Rules or order corresponding to them and in force immediately before the commencement of these Rules, in so far as such Rules or orders are inconsistent with the Rules:Provided that any order made or action taken under the Rules or orders so superseded, shall be deemed to have been made or taken under the appropriate provisions of these Rules.Appendix-1(See Rule 10)Syllabus of the Departmental Examination Section A (Law)