Section 15(9) in Rajasthan Jails Subordinate Service Rules, 1998
(9)the upper age limit shall be relaxed by two years in the case of candidates belonging to the other Backward Classes.[(9-a) the upper age limit in case of candidates appointed under sub-rule (3) of Rule 6 of these rules shall be 45 years.] [Added by Notification No. G.S.R. 77, dated 8.2.2007 (w.e.f. 15.5.1998).]
