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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(3) in The Orissa District Planning Committees Rules, 2000

(3)A notice of withdrawal of candidature under sub-rule (1) shall be in Form 4 and shall contain the particulars set out therein; and, on receipt of such notice, the Returning Officer shall note thereon the date and the time at which it was delivered.