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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Tamilnadu - Subsection

Section 12(6) in Tamil Nadu Infrastructure Development Rules, 2012

(6)The Sponsoring agency shall not issue a Request for Proposal under the Tamil Nadu Transparency in Tenders (Public Private Partnership) Rules, 2012 until the Board's approval is obtained under sub rule (4);