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[Cites 0, Cited by 0] [Section 134C(1)] [Section 134C] [Entire Act]

Union of India - Subsection

Section 134C(1)(ii) in Aircraft Rules, 1937

(ii)for grant of Non-Scheduled Opeartor's Permit : [Rs. 5,00,000/-]. [Substituted 'Rs. 1,00,000/-' by Notification No. G.S.R. 490(E) (w.e.f. 23.3.1937)]