Supreme Court - Daily Orders
The State Of Bihar vs Dukhan Kahar @ Dukhan Ram Kahar on 24 February, 2022
ITEM NO.48 REGISTRAR COURT. 2 SECTION II-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. SAURABH PARTAP SINGH LALER
Criminal Appeal No(s). 623-624/2021
THE STATE OF BIHAR Appellant(s)
VERSUS
DUKHAN KAHAR @ DUKHAN RAM KAHAR Respondent(s)
Date : 24-02-2022 These appeals were called on for hearing today.
For Appellant(s)
Mr. Abhinav Mukerji, AOR
Mr. Akshay C. Srivastav, Adv.
For Respondent(s)
Mr. Nikhil Jain, AOR
UPON hearing the counsel, the Court made the following
O R D E R
Four weeks time is granted to all the respondents to file the counter affidavit.
High court records received.
Trial Court records have not been received so far.
Issue D.O. letter for remitting Trial Court records.
List again on 05.04.2022.
SAURABH PARTAP SINGH LALER Registrar Signature Not Verified Digitally signed by Dr. Mukesh Nasa Date: 2022.02.26 10:17:12 IST Reason: