Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Jammu-Kashmir - Subsection Section 16(3) in The Jammu and Kashmir State Legal Services Authority Regulations, 1998 (3)The procedure at any meeting of the Tehsil Legal Services Committee shall be such as the Tehsil Committee may determine.
