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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Punjab - Subsection

Section 4(1)(iv) in Allotment/Transfer of Booths on lease-hold basis in Chandigarh Scheme, 1977

(iv)[ To the sub-lessees of the original lessees of temporary booth sites as mentioned in clause (i) to (iii).] [Clause (iv) added vide Chandigarh Administration notification dated 28.5.1990.]