Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 416] [Entire Act]

Bengal Presidency - Subsection

Section 416(f) in Police Regulations, Bengal , 1943

(f)The sadar Court Inspector shall appear before the District Magistrate in appeals heard by him in police cases, when such appeals are contested, or when the circumstances of a particular case demand it, and the Public Prosecutor is not engaged to appear.