Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 42(2)] [Section 42] [Entire Act]

Vindhya Province - Subsection

Section 42(2)(d) in The Abolition of Jagirs and Land Reforms Act, 1952 (Vindhya Pradesh)

(d)the form in which a statement of claim may be filed under Section 13;