Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 4 in Andhra Pradesh Electricity Regulatory Commission (Appointment of Chairman and Members) Rules, 1999 4. Method and manner of Recruitment of Chairman of the Commission. (1)On the recommendation of the Selection Committee, the State Government shall designate one of the members as Chairman of the Commission.
