Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Odisha - Subsection Section 28(4) in The Orissa Co-operative Societies Act, 1962 (4)[ to (4-d) * * *] [Omitted by Orissa Act No. 28 of 1991, force Section 19 (l) w.e.f. 11.9.1992.]
