Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2] [Section 18(2)] [Section 18] [Entire Act]

State of Kerala - Subsection

Section 18(2)(e) in Kerala University of Fisheries and Ocean Studies Act, 2010

(e)to approve the qualifications of students for admission to the various courses of studies and to the examinations and the conditions under which exemptions may be granted.