Custom, Excise & Service Tax Tribunal
Cce, Ludhiana vs M/S. A.S.T. Paper Mills Ltd on 25 March, 2010
IN THE CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL
West Block No.2, R.K.Puram, New Delhi-110066.
Principal Bench, New Delhi.
E/1610/05
CCE, Ludhiana Appellant
Vs
M/s. A.S.T. Paper Mills Ltd. Respondent
Appearance Sh. V.Choudhary, DR for Appellants None for Respondent Coram : Honble Mr. Justice R.M.S.Khandeparkar, President Honble Mr. Rakesh Kumar, Member(Technical) Date of Decision : 25.3.2010 ORDER SHEET On request of the learned DR that DRs close relative has been hospitalized and on that ground he cannot attend the matter. The matter is adjourned to 28.7.2010.
(Justice R.M.S.Khandeparkar) President (Rakesh Kumar) Member(Technical) km