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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(p) in The Maharashtra Lifts, Escalators and Moving Walks Act, 2017

(p)"moving walk" means a power-driven installation for the conveyance of persons or passengers in which the user carrying surface remains parallel to its direction of motion and is uninterrupted (e.g. pallets, belt) ;