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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(h) in Intelligent Network Services in Multi Operator and Multi Network Scenario Regulations, 2006

(h)"Intelligent Network" means a network architecture for the operation and provision of new services which is characterized by -
(A)extensive use of information processing techniques;
(B)efficient use of network resources;
(C)modularisation and reusability of network functions;
(D)integrated service creations and implementation by means of the modularised reusable network functions;
(E)flexible allocation of network functions to physical entities;
(F)portability of network functions among physical entities; standardised communication between network functions via service independent interfaces;
(G)service subscriber control of some subscriber-specific service attributes;
(H)service user control of some user-specific service attributes; standardised management of service logic;