Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 78] [Entire Act]

State of Andhra Pradesh - Subsection

Section 78(2) in Andhra Pradesh Co-Operative Societies Act, 1964

(2)Every application for review shall be preferred [to the authority which passed the order under Section 76 or Section 77] [Inserted by Andhra Pradesh Act No. 14 of 1966.] within such time and in such manner as may be prescribed.