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Madhya Pradesh High Court

Deepansh Agrawal vs Bhanu Sahab Thakre (Dead) Through Lrs ... on 22 February, 2024

Author: Rohit Arya

Bench: Rohit Arya

                                         1
                      IN THE HIGH COURT OF MADHYA PRADESH
                                   AT GWALIOR
                                   MP No. 1031 of 2024
     (DEEPANSH AGRAWAL Vs BHANU SAHAB THAKRE (DEAD) THROUGH LRS (A) AMIT THAKRE AND
                                       OTHERS)

Dated : 22-02-2024
             Shri A.V. Bharadwaj - Advocate for the petitioner.

             Learned counsel for the petitioner after arguing for a while prays for time
to address this Court as regards scope and meaning of Section 13 of the M.P
Accommodation Control Act, 1966 in the context of the impugned order.
             List after three weeks.


                                                                    (ROHIT ARYA)
                                                                       JUDGE

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VARSHA CHATURVEDI
2024.02.23

11:29:14 +05'30'