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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(1)(e) in Telangana Electricity Supply Undertakings (Acquisition) Act, 1954

(e)'Electricity Act' means [the Indian Electricity Act, 1910 (Central Act 9 of 1910)] [This Act has been repealed by the Electricity Act, 2003 (Central Act No.36 of 2003.)];