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State of Uttar Pradesh - Section

Section 465 in The General Rules (Civil), 1957

465. Sale of books, etc.

- Non-official publications and official publications which have been priced for sale to the public should, if it is decided to weed them under these instructions, be sold to the best advantage. All such publications shall, prior to sale be stamped inside the cover "Sold by order of the Court". For this purpose a special stamp will be supplied on application made to the Registrar.