Chattisgarh High Court
Vijay Kumar Rajwade vs South Eastern Coalfields Limited 8 ... on 25 October, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPS No. 7015 of 2018
Vijay Kumar Rajwade Vs. South Eastern Coalfields Ltd.
25/10/2018 Shri Rishi Rahul Soni, Advocate for the petitioner.
Shri Vivek Ranjan Tiwari, Advocate, accepts notice on behalf of all the
respondents and he is granted six weeks time to file reply.
List on 18.01.2019.
Sd/-
(P. Sam Koshy) Judge Inder