Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 62] [Entire Act] State of Rajasthan - Subsection Section 62(f) in The Rajasthan Sales Tax Rules, 1995 (f)an officer not below the rank of Assistant Commercial Taxes Officer, specially or generally authorised by the Commissioner or a Deputy Commissioner.
