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Bengal Presidency - Section
Section 83 in The Calcutta Port Rules, 1943
83. Rates of hire.
- Passenger boats plying for hire shall not charge rates of hire exceeding those given below| Perhead | Perboat | |||
| TRIP | Passengersembarking between 6 A.M. and 6 P.M. | Passengersembarking between 6 PA.M. and 6 A.M. | Ifthe voyage begins between 6 A.M. and 6 P.M. | Ifthe voyage begins between 6 P.M. and 6 A.M. |
| R.P. | R.P. | R.P. | R.P. | |
| BetweenAhiritola Ghat and Salkia Ghat | 0.07 | 0.13 | 0.50 | 0.75 |
| BetweenChandpal Ghat and Telkul Ghat or Ramkrishtopore | 0.07 | 0.13 | 0.75 | 1.00 |
| BetweenChandpal Ghat and Matiabruz Bichali Ghat | 0.25 | 0.50 | 2.50 | 3.50 |
| BetweenChandpal Ghat and Rajganj | 0.25 | 0.50 | 2.50 | 3.50 |
| BetweenChandpal Ghat and Shibpur Flat | 0.10 | 0.13 | 1.00 | 1.50 |
| BetweenJugannath Ghat or Armenian Chat and Howrah shore | 0.13 | 0.13 | 0.75 | 0.75 |
| Betweensteamers in moorings and shore | Rs.2 with baggage, 50 p. without baggage both on first arrival ofvessel; 13 p. subsequently. | |||
| Betweenflats and shore | 0.07 | 0.07 |