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Bengal Presidency - Section

Section 83 in The Calcutta Port Rules, 1943

83. Rates of hire.

- Passenger boats plying for hire shall not charge rates of hire exceeding those given below
  Perhead Perboat
TRIP Passengersembarking between 6 A.M. and 6 P.M. Passengersembarking between 6 PA.M. and 6 A.M. Ifthe voyage begins between 6 A.M. and 6 P.M. Ifthe voyage begins between 6 P.M. and 6 A.M.
  R.P. R.P. R.P. R.P.
BetweenAhiritola Ghat and Salkia Ghat 0.07 0.13 0.50 0.75
BetweenChandpal Ghat and Telkul Ghat or Ramkrishtopore 0.07 0.13 0.75 1.00
BetweenChandpal Ghat and Matiabruz Bichali Ghat 0.25 0.50 2.50 3.50
BetweenChandpal Ghat and Rajganj 0.25 0.50 2.50 3.50
BetweenChandpal Ghat and Shibpur Flat 0.10 0.13 1.00 1.50
BetweenJugannath Ghat or Armenian Chat and Howrah shore 0.13 0.13 0.75 0.75
Betweensteamers in moorings and shore Rs.2 with baggage, 50 p. without baggage both on first arrival ofvessel; 13 p. subsequently.    
Betweenflats and shore 0.07 0.07    
A copy of the above scale of charges shall be exhibited on board such boats in a onspicuous place so that it can be easily inspected by any passenger desiring to do so.