Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 209(1)] [Section 209] [Entire Act] Union of India - Subsection Section 209(1)(ii) in The Navy (Pay And Allowances) Regulations, 1966 (ii)When the loss, damage or destruction is due to an accident occurring when the officer was travelling by road, river, rail, sea or air on duty: