Section 13(1)(d) in The National Co-Operative Development Corporation Act, 1962

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Union of India - Subsection

Section 13(1)(d) in The National Co-Operative Development Corporation Act, 1962

(d)such sums of money as may, from time to time, be realised out of repayment of loans made from the Fund or from interest on loans or dividends [or other realisations] [Inserted by Act 3 of 1974, Section 12 (w.e.f. 7-4-1975)] on investments made from the Fund.

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Union of India - Subsection

Section 13(1)(d) in The National Co-Operative Development Corporation Act, 1962