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[Cites 0, Cited by 0] [Section 93] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 93(1) in The Jammu and Kashmir Electricity Act, 2010

(1)The Government may, by a transfer scheme, provide for the transfer of officers and employees to the transferee on the vesting of properties, rights and liabilities in such transferee as provided under section 91.