Supreme Court - Daily Orders
Rimpy Jagjit Singh Saini vs Jagjit Singh on 17 July, 2019
Bench: L. Nageswara Rao, Hemant Gupta
ITEM NO.4 COURT NO.12 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s).1273/2019
RIMPY JAGJIT SINGH SAINI Petitioner(s)
VERSUS
JAGJIT SINGH Respondent(s)
(FOR ADMISSION and IA No.99436/2019-EX-PARTE STAY )
Date : 17-07-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO
HON'BLE MR. JUSTICE HEMANT GUPTA
For Petitioner(s) Mr. Dinesh Verma,Adv.
Mr. Rajat Sharma,Adv.
Mr. Subhasish Bhowmick, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
In the meanwhile, there shall stay of further proceedings in Marriage Petition No.1542 of 2018 titled as Jagjit Singh Vs. Rimpy Jagjit Singh Saini pending before the Civil Judge, (Sr.Divn) Kalyan District Thane, Maharashtra.
(B.Parvathi) (Sunil Kumar Rajvanshi)
Signature Not Verified
Court Master Court Master
Digitally signed by
BALA PARVATHI
Date: 2019.07.18
17:23:42 IST
Reason: