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Supreme Court - Daily Orders

Rimpy Jagjit Singh Saini vs Jagjit Singh on 17 July, 2019

Bench: L. Nageswara Rao, Hemant Gupta

     ITEM NO.4                                 COURT NO.12                  SECTION XVI-A

                                     S U P R E M E C O U R T O F        I N D I A
                                             RECORD OF PROCEEDINGS

     Transfer Petition(s)(Civil)                     No(s).1273/2019

     RIMPY JAGJIT SINGH SAINI                                                Petitioner(s)

                                                        VERSUS

     JAGJIT SINGH                                        Respondent(s)
     (FOR ADMISSION and IA No.99436/2019-EX-PARTE STAY )

     Date : 17-07-2019 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE L. NAGESWARA RAO
                             HON'BLE MR. JUSTICE HEMANT GUPTA


     For Petitioner(s)                   Mr. Dinesh Verma,Adv.
                                         Mr. Rajat Sharma,Adv.
                                         Mr. Subhasish Bhowmick, AOR

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Issue notice.

In the meanwhile, there shall stay of further proceedings in Marriage Petition No.1542 of 2018 titled as Jagjit Singh Vs. Rimpy Jagjit Singh Saini pending before the Civil Judge, (Sr.Divn) Kalyan District Thane, Maharashtra.





                         (B.Parvathi)                                 (Sunil Kumar Rajvanshi)
Signature Not Verified
                         Court Master                                     Court Master
Digitally signed by
BALA PARVATHI
Date: 2019.07.18
17:23:42 IST
Reason: