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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Odisha - Subsection

Section 28(15) in The Orissa Animal Contagious Diseases Rules, 1957

(15)Dates/Hours within which the bringing, removal or transport will be completed..........................SignaturePlace :Date :Appendix-J(Rule 15 (Section 24)]Condition to be given on the reserve of the licence granted under Rule 15 under Section 24 of the Act