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[Cites 0, Cited by 0] [Section 2(6)] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(6)(f) in The U.P. Scheduled Commodities Dealers (Licensing and Restriction on Hoarding) Order, 1989

(f)"Existing Licence" means a subsisting licence issued under the Uttar Pradesh Foodgrains Dealers (Licensing and Restriction on Hoarding) Order, 1976, or the Uttar Pradesh Sugar and Gur Dealers Licensing Order, 1962, or the Uttar Pradesh Pulses (Licensing and Storage Control) Order, 1979, or the Uttar Pradesh Oil-seeds and Oil-seed Products Control Order, 1960;