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[Cites 0, Cited by 0] [Section 23(7)] [Section 23] [Entire Act]

State of Tamilnadu - Subsection

Section 23(7)(iv) in Tamil Nadu Waqf Tribunal (Conditions of Service and Procedure) Rules, 2016

(iv)subject to the direction of the Tribunal, to fix the date of first hearing of the applications or other proceedings and issue notices thereof;