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[Cites 0, Cited by 0] [Section 2(9)] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(9)(i) in The Maharashtra Infrastructure Development Enabling Authority Act, 2018

(i)in relation to the Zilla Parishad means the Zilla Parishad constituted under the Maharashtra Zilla Parishads and Panchayats Samitis Act, 1961 (Maharashtra V of 1962);