Section 4(4)(ii) in Andhra Pradesh Buildings (Lease, Rent And Eviction) Control Act, 1960

[Cites 0, Cited by 0] [Section 4(4)] [Section 4] [Entire Act]

(ii)if the rate of rent or rental value exceeds fifty rupees per mensem, an increase not exceeding 75 percent, on such rate or rental value:

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