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[Cites 0, Cited by 5] [Entire Act]

Union of India - Section

Section 2 in The National Institutes of Technology, Science Education and Research, 2007

2. Declaration of certain Institutions as Institutions of national importance. -

Whereas the objects of the institutions mentioned in the [the First Schedule, the Second Schedule and the Third Schedule] [Substituted for the words "the First Schedule and the Second Schedule" by Act No. 9 of 2014] are such as to make them Institutions of national importance, it is hereby declared that each such institute is an Institution of national importance.