Supreme Court - Daily Orders
Dr. Shivanna M G vs The State Of Karnataka on 4 March, 2024
Author: Surya Kant
Bench: Surya Kant
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ITEM NO.8 COURT NO.4 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).15178/2021
(Arising out of impugned final judgment and order dated 03-09-2021
in WA No.444/2021 passed by the High Court of Karnataka at
Bengaluru)
DR. SHIVANNA M G Petitioner(s)
VERSUS
THE STATE OF KARNATAKA & ORS. Respondent(s)
([ONLY I.A.NO.158787/2023 IN SLP(C)NO.6112-6117/2022 IS LISTED
AGAINST THIS ITEM])
WITH
SLP(C) No. 6112-6117/2022 (IV-A)
IA No. 158787/2023 - APPLICATION FOR VACATION OF INTERIM ORDER)
Date : 04-03-2024 These petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SURYA KANT
HON'BLE MR. JUSTICE K.V. VISWANATHAN
For Petitioner(s) Mr. Ravivarma Kumar, Sr. Adv.
Mr. Subhashchandra Sagar, Adv.
Mr. Hemant Kumar Sagar, Adv.
Mr. E. C. Vidya Sagar, AOR
Mr. Narender Hooda, Sr. Adv.
Mr. Darpan Km, Adv.
Ms. Amrita Sharma, Adv.
Mr. Anirudh Sharma, Adv.
Mr. Rajat Jonathan Shaw, Adv.
Mr. Durgha Prakesh, Adv.
Ms. Rashi Bansal, AOR
For Respondent(s) Mr. V. N. Raghupathy, AOR
Mr. Manendra Pal Gupta, Adv.
Mr. Varun Varma, Adv.
Mr. M. Bangaraswamy, Adv.
Signature Not Verified
Mr. S. Shashank Reddy, Adv.
Mr. Premnath Mishra, Adv.
Digitally signed by
satish kumar yadav
Date: 2024.03.05
19:05:43 IST
Reason:
Mr. Shailesh Madiyal, Sr. Adv.
Mr. Mahesh Thakur, AOR
Mr. Vinayaka S Pandit, Adv.
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Mr. Somashekara K, Adv.
Mr. Vaibhav Sabharwal, Adv.
Mrs. Geetanjali Bedi, Adv.
Mrs. Rakhi M, Adv.
Mr. Shivamm Sharrma, Adv.
Ms. Divija Mahajan, Adv.
Mr. Ranvijay Singh Chandel, Adv.
Ms. Anusha R, Adv.
Ms. Mythili Srinivasamurthy, Adv.
UPON hearing the counsel the Court made the following
O R D E R
The Registry is directed to list the main case as well as all the connected matters on 19.03.2024 at Sl.No.1.
(SATISH KUMAR YADAV) (PREETHI T.C.) Deputy REGISTRAR COURT MASTER (NSH)