Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 27] [Entire Act] State of Kerala - Subsection Section 27(3) in Kerala University Act, 1974 (3)The Dean of a faculty shall hold office for a term of two years and shall be eligible for [re-nomination.] [Substituted by Act 6 of 1976, w. e. f. 22-3-1976.]
