Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 33 in The M.P. Gram Nyayalaya Rules, 2001 33. Amount of fines or compensation or fee. - The amount of fines or compensation or fees received by the Gram Nyayalaya shall be entered in a register to be maintained in Form-V.
