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[Cites 0, Cited by 0] [Section 79(10)] [Section 79] [Entire Act]

State of Kerala - Subsection

Section 79(10)(gg) in Kerala Factories Rules, 1957

(gg)The use of spiral staircase shall be limited to low occupant load and to a building of height of 9 metres, unless they are connected to platforms such as balconies and terraces to allow escapes to pause. A spiral staircase shall be not less than 300 cm. in diameter and have adequate head room.